Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(13) in The Companies Act, 2013

(13)“books of account” includes records maintained in respect of—
(i)all sums of money received and expended by a company and matters in relation to which the receipts and expenditure take place;
(ii)all sales and purchases of goods and services by the company;
(iii)the assets and liabilities of the company; and
(iv)the items of cost as may be prescribed under section 148 in the case of a company which belongs to any class of companies specified under that section;