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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(17) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

(17)to create administrative, ministerial and other necessary posts and to make appointments thereto, with the prior approval of the State Government;