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State of Rajasthan - Section

Section 148 in The Rajasthan Law And Judicial Department Manual, 1952

148. Copy of Decree to be sent to Collector.

- When a decree has been passed in favour of Government the Public Prosecutor shall at once apply for a copy of the same and forward it to the Collector through the officer-in-charge. A decree dismissing a suit against Government is a decree in favour of Government.