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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(2) in Andhra Pradesh Common Entrance Test for entry into Engineering, Pharmacy, Agriculture, Medical, Dental and Pharm. D Course Rules, 2011

(2)Shall appoint paper setters, moderators for the EAMCET and decide upon the printing press or presses where the confidential material of the Test shall be printed.