Supreme Court - Daily Orders
Parimoni Das vs Satyabrata Das on 28 March, 2025
ITEM NO.1610 COURT NO.17 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 757/2025
PARIMONI DAS Petitioner(s)
VERSUS
SATYABRATA DAS Respondent(s)
IA No. 70363/2025 - STAY APPLICATION
Date : 28-03-2025 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE K. VINOD CHANDRAN
For Petitioner(s) : Mr. Avijit Roy, AOR
For Respondent(s) :
UPON hearing the counsel the Court made the following
O R D E R
Issue notice returnable within four weeks.
2. In the meantime, there shall be stay of further proceedings in the Divorce Case no. 4(H)/2023 titled as “Shri Satyabrata Das vs. Smti Parimoni Das” pending before the Additional District Judge at Shillong, Meghalaya.
(KANCHAN CHOUHAN) (RAM SUBHAG SINGH)
SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
KANCHAN CHOUHAN
Date: 2025.03.28
17:13:44 IST
Reason: