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Supreme Court - Daily Orders

Parimoni Das vs Satyabrata Das on 28 March, 2025

     ITEM NO.1610                              COURT NO.17                  SECTION XIV

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Transfer Petition(s)(Civil)                 No(s).   757/2025

     PARIMONI DAS                                                         Petitioner(s)

                                                    VERSUS

     SATYABRATA DAS                                                       Respondent(s)

     IA No. 70363/2025 - STAY APPLICATION

     Date : 28-03-2025 This matter was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE K. VINOD CHANDRAN

     For Petitioner(s) : Mr. Avijit Roy, AOR

     For Respondent(s) :

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice returnable within four weeks.

2. In the meantime, there shall be stay of further proceedings in the Divorce Case no. 4(H)/2023 titled as “Shri Satyabrata Das vs. Smti Parimoni Das” pending before the Additional District Judge at Shillong, Meghalaya.

     (KANCHAN CHOUHAN)                                                 (RAM SUBHAG SINGH)
     SENIOR PERSONAL ASSISTANT                                       ASSISTANT REGISTRAR




Signature Not Verified

Digitally signed by
KANCHAN CHOUHAN
Date: 2025.03.28
17:13:44 IST
Reason: