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[Cites 0, Cited by 0] [Section 22] [Entire Act]

NCT Delhi - Subsection

Section 22(3) in Delhi Motor Vehicles Rules, 1993

(3)The fee for the issue for a conductor's badge as aforesaid by the licensing authority shall be rupees [two hundred] [Substituted vide notification no. F. 19 (74)/Tpt/2000/Sectt./315 dated 23-08-2004.] only. If the badge is lost or destroyed a duplicate badge shall be issued on payment of rupees [two hundred] [Substituted vide notification no. F. 19 (74)/Tpt/2000/Sectt./315 dated 23-08-2004.] only.