Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] State of Madhya Pradesh - Subsection Section 42(1) in M.P. Minor Mineral Rules, 1996 (1)In opencast workings, the benches formed shall be so arranged that the benches in mineral and overburden are separated so as to avoid mixing of waste with mineral.
