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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Odisha - Subsection

Section 38(1)(b) in The Orissa Court of Wards Act, 1947

(b)to grant valid receipts for the rents and profits arising or accruing from such property or for debts or other moneys due to the estate;