Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 34] [Article 174(2)] [Article 174] [Constitution]

Constitution Subarticle

Article 174(2)(b) in Constitution of India

(b)dissolve the Legislative Assembly.