Gauhati High Court
Regt. No. 101287162 Gordhan Lal Paliwal ... vs The Union Of India And 2 Ors on 22 January, 2021
Author: Michael Zothankhuma
Bench: Michael Zothankhuma
Page No.# 1/4
GAHC010183242020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/2207/2020
in
WP(C) 5337/2014
REGT. NO. 101287162 GORDHAN LAL PALIWAL AND 7 ORS
S/O RAM LAL PALIWAL, C/O THE COMMANDANT, 1ST BATTALION, NDRF
(128 BSF), LOCATED AT PATGAON, P.O.-AZARA, KAMRUP(M), GUWAHATI,
ASSAM, PIN-781017
2: REGT. NO.101287135 SUBRATA PAL
S/O MANINDRA NATH PAL
C/O THE COMMANDANT
1ST BATTALION
NDRF (128 BSF)
LOCATED AT PATGAON
P.O.-AZARA
KAMRUP(M)
GUWAHATI
ASSAM
PIN-781017
3: REGT. NO. 101287126 BANAMALI BEHERA
S/O RATNAMANI BEHERA
C/O THE COMMANDANT
1ST BATTALION
NDRF (128 BSF)
LOCATED AT PATGAON
P.O.-AZARA
KAMRUP(M)
GUWAHATI
ASSAM
PIN-781017
4: REGT. NO. 101287056 RAJEN KHATIWARA
S/O DURGA BAHADUR KGATIWARA
C/O THE COMMANDANT
Page No.# 2/4
1ST BATTALION
NDRF (128 BSF)
LOCATED AT PATGAON
P.O.-AZARA
KAMRUP(M)
GUWAHATI
ASSAM
PIN-781017
5: REGT.NO. 101287065 SAURABH KR. SHARMA
S/O PRAMOD KUMAR SHARMA
C/O THE COMMANDANT
1ST BATTALION
NDRF (128 BSF)
LOCATED AT PATGAON
P.O.-AZARA
KAMRUP(M)
GUWAHATI
ASSAM
PIN-781017
6: REGT.NO. 101287001 PRAVENN NAUTIYA
S/O BRIJMOHAN NAUTIYAL
C/O THE COMMANDANT
1ST BATTALION
NDRF (128 BSF)
LOCATED AT PATGAON
P.O.-AZARA
KAMRUP(M)
GUWAHATI
ASSAM
PIN-781017
7: REGT.NO.101287074 TARUN KUMAR
S/O NARENDRA KUMAR SHARMA
C/O THE COMMANDANT
1ST BATTALION
NDRF (128 BSF)
LOCATED AT PATGAON
P.O.-AZARA
KAMRUP(M)
GUWAHATI
ASSAM
PIN-781017
8: REGT NO 101287038 ARJUN KOTWAL
S/O NAKESH KOTWAL
C/O THE COMMANDANT
Page No.# 3/4
1ST BATTALION
NDRF (128 BSF)
LOCATED AT PATGAON
P.O.-AZARA
KAMRUP(M)
GUWAHATI
ASSAM
PIN-78101
VERSUS
THE UNION OF INDIA AND 2 ORS
THROUGH THE SECRETARY, MINISTRY OF HOME AFFAIRS, NEW DELHI
2:DIRECTOR GENERAL
BORDER SECURITY FORCE
BLOCK NO. 10
CGO COMPLEX
LODHI ROAD
NEW DELHI-3
3:DIRECTOR GENERAL
NATIONAL DISASTER RESPONSE FORCE
EAST BLOCK-07
LEVEL 7
R K PURAM
NEW DELHI-6
Advocate for the Petitioner : MR. R MAZUMDAR
Advocate for the Respondent : MR S SARMA
BEFORE
HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
ORDER
22.01.2021 Heard Mr. H. Bezbarua, learned counsel for the applicant / writ petitioner and Mr. S. Sarma, learned CGC for the respondents.
This is an application for early hearing.
As consented by the parties, list this writ petition on 22.02.2021 for hearing.
Page No.# 4/4 This application is accordingly disposed of.
JUDGE Comparing Assistant