Chattisgarh High Court
Hemant Kumar vs Prithvi Lal Dewangan 29 Wp227/426/2016 ... on 5 December, 2018
Author: Sanjay K. Agrawal
Bench: Sanjay K. Agrawal
1
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
W.P. (227) No. 153 of 2016
1. Hemant Kumar S/o Doman Lal @ Dumanlal Dewangan, Aged
About 52 Years R/o Dewangan Para, Kurud, Tehsil Kurud, District
Dhamtari, Chhattisgarh., Chhattisgarh
2. Soman Kumar, S/o Soman Lal @ Dumanlal Dewangan, Aged
About 49 Years R/o Dewangan Para, Kurud, Tehsil Kurud, District
Dhamtari, Chhattisgarh., District : Dhamtari, Chhattisgarh
3. Smt. Durga Bai, W/o Doman Lal @ Dumanlal Dewangan, Aged
About 46 Years R/o Dewangan Para, Kurud, Tehsil Kurud, District
Dhamtari, Chhattisgarh., District : Dhamtari, Chhattisgarh
4. Smt. Ramkali, D/o Domanlal @ Dumanlal Dewangan, Aged About
44 Years R/o Dewangan Para, Kurud, Tehsil Kurud, District
Dhamtari, Chhattisgarh., District : Dhamtari, Chhattisgarh
5. Smt. Usha, D/o Domanlal @ Dumanlal Dewangan, Aged About 42
Years R/o Dewangan Para, Kurud, Tehsil Kurud, District Dhamtari,
Chhattisgarh., District : Dhamtari, Chhattisgarh
6. Smt. Lalaa Dewangan, D/o Domanlal @ Dumanlal Dewangan,
Aged About 42 Years R/o Dewangan Para, Kurud, Tehsil Kurud,
District Dhamtari, Chhattisgarh., District : Dhamtari, Chhattisgarh
7. Smt. Bisan Bai, D/o Domanlal @ Dumanlal Dewangan, Aged
About 40 Years R/o Dewangan Para, Kurud, Tehsil Kurud, District
Dhamtari, Chhattisgarh., District : Dhamtari, Chhattisgarh
8. Smt. Trilochana Bai, D/o Domanlal @ Dumanlal Dewangan, Aged
About 38 Years R/o Dewangan Para, Kurud, Tehsil Kurud, District
Dhamtari, Chhattisgarh., District : Dhamtari, Chhattisgarh
9. Smt. Girja Bai, D/o Domanlal @ Dumanlal Dewangan, Aged About
34 Years R/o Dewangan Para, Kurud, Tehsil Kurud, District
Dhamtari, Chhattisgarh., District : Dhamtari, Chhattisgarh
10. Smt. Purnima Bai, D/o Domanlal @ Dumanlal Dewangan, Aged
About 31 Years R/o Dewangan Para, Kurud, Tehsil Kurud, District
Dhamtari, Chhattisgarh., District : Dhamtari, Chhattisgarh
---- Petitioners/Plaintiffs
Versus
1. Prithvi Lal Dewangan S/o Late Shri Duaram Dewangan, R/o
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Kurud, Tehsil Kurud, District Dhamtari, Chhattisgarh., Chhattisgarh
2. Sushila Bai, Wd/o Sundarlal Dewangan, Aged About 64 Years R/o
Ward No. 8 Kurud, Tehsil Kurud, District Dhamtari Chhattisgarh,
District : Dhamtari, Chhattisgarh
3. Bharti Dewangan, D/o Sunderlal, Wd/o Shiv Dewangan, R/o
Village Ketla Khadora Tehsil Kurud, District Dhamtari
Chhattisgarh., District : Dhamtari, Chhattisgarh
4. Tulsi Bai, D/o Sunderlal, W/o Kailash Dewangan, R/o Village Ketla
Khadora Tehsil Kurud, District Dhamtari Chhattisgarh. District :
Dhamtari, Chhattisgarh
5. Rekha Bai, D/o Sunderlal, W/o Thakurram Dewangan, R/o
Balergaon, Tehsil Nagri, District Dhamtari, Chhattisgarh., District :
Dhamtari, Chhattisgarh
6. Hulsi Bai, W/o Rohit Dewangan, D/o Sunderlal, R/o Bhilai 3, Tehsil
And District Durg, Chhattisgarh., District : Durg, Chhattisgarh
7. Rajni Bai, D/o Sunderlal Dewangan, R/o Village Ward No. 8 Kurud,
Tehsil Kurud, District Dhamtari, Chhattisgarh., District : Dhamtari,
Chhattisgarh
8. Janki Bai, D/o Sunderlal Dewangan, R/o Village Ward No. 8 Kurud,
Tehsil Kurud, District Dhamtari, Chhattisgarh., District : Dhamtari,
Chhattisgarh
9. Suresh Dewangan, S/o Late Shri Baineram Dewangan, Aged
About 36 Years R/o Dewanganpara, Kurud, Tehsil Kurud, District
Dhamtari, Chhattisgarh., District : Dhamtari, Chhattisgarh
10. Chandresh Dewangan, S/o Late Shri Baineram Dewangan, Aged
About 27 Years R/o Dewanganpara, Kurud, Tehsil Kurud, District
Dhamtari, Chhattisgarh., District : Dhamtari, Chhattisgarh
11. Praveen Dewangan, S/o Late Shri Baineram Dewangan, Aged
About 22 Years R/o Dewanganpara, Kurud, Tehsil Kurud, District
Dhamtari, Chhattisgarh., District : Dhamtari, Chhattisgarh
12. Smt. Godawari Bai, Wd/o Late Shri Baineram Dewangan, Aged
About 55 Years R/o Dewanganpara, Kurud, Tehsil Kurud, District
Dhamtari, Chhattisgarh., District : Dhamtari, Chhattisgarh
--- Respondents/Defendants
For Petitioners : Mr.C. P. Sahu, Advocate.
Hon'ble Shri Justice Sanjay K. Agrawal 3 Order On Board 05/12/18
1. Learned counsel appearing for the petitioners fairly submits that petition has now become infructuous.
2. Accordingly, the writ petition is dismissed as having become infructuous.
SD/-
(Sanjay K. Agrawal) Judge Priyanka