Section 38 in The Prevention of Food Adulteration Rules, 1955
38. Labels not to contain reference to Act or rules contradictory to required particulars.
- The label shall not contain any reference to the Act or any of these rules or any comment on, or reference to, or explanation of any particulars or declaration required by the Act or any of these rules to be included in the label which directly or by implication, contradicts, qualifies or modifies such particulars or declaration.
