Section 36(1)(A) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(1)(A) in The Income Tax Act, 1961

(A)the General Insurance Corporation of India formed under section 9 of the General Insurance Business (Nationalisation) Act, 1972 (57 of 1972) and approved by the Central Government; or

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Union of India - Subsection

Section 36(1)(A) in The Income Tax Act, 1961