Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] State of West Bengal - Subsection Section 49(3) in The Uttar Banga Krishi Viswavidyalaya Act, 2000 (3)The State Government shall cause the annual accounts and the audit report to be laid before the State Legislature together with its comments thereon.
