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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 25(1)(d) in Arunachal Pradesh Colleges and Institutions of Higher Education (Establishment and Regulations) Act, 2010

(d)total financial implication on infrastructure and for running and maintenance of the proposed institution;