Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 139] [Entire Act] State of Maharashtra - Subsection Section 139(2) in The Maharashtra Prohibition Act (2)An order made under sub-section (1) shall, if it is of a general nature of affecting a class of persons, be notified in the Official Gazette.
