Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 5] [Entire Act] Union of India - Subsection Section 5(xx) in The Maulana Azad National Urdu University Act, 1996 (xx)to lay down conditions of service of all categories of employees including their code of conduct;
