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[Cites 0, Cited by 0] [Section 142B(3)] [Section 142B] [Entire Act]

Union of India - Subsection

Section 142B(3)(i) in Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020

(i)in sub-section (3B), in the proviso, for the figures "2022", the figures "2021" shall be substituted;