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[Cites 0, Cited by 0] [Section 19(14)] [Section 19] [Entire Act]

State of Andhra Pradesh - Subsection

Section 19(14)(a) in Andhra Pradesh Maintenance of Parents and Senior Citizens Rules, 2011

(a)Where no application has been made, for registration of old age home already existing, even after the expiry of 3 months of the issue of these rules as required under rule 19 (4) (i), or for renewal of the registration as required under rule 19 (12).