Section 244(2) in The Rajasthan Revenue Courts Manual, 1956

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State of Rajasthan - Subsection

Section 244(2) in The Rajasthan Revenue Courts Manual, 1956

(2)The fees for the inspection of records shall be paid in court fee labels in accordance with the following scale viz.-

(i)	Ordinary	Eight annas
(ii)	Urgent	One rupee