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State of Rajasthan - Section

Section 48 in The Rajasthan Housing Board Act, 1970

48. Other statements and returns.

- The Board shall also submit to the State Government such statistics, returns, particulars, statements, documents and papers in regard to any proposed or existing scheme or relating to any matter or proceedings connected with the working of the Board at such times and in such form and manner as may be prescribed or as the State Government may from time to time direct.