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Allahabad High Court

New India Assurance Co Ltd. vs Smt. Vibha Shukla & Others on 10 May, 2010

Author: Saniav Misra

Bench: Saniav Misra

Court No. - 19

Case :- FIRST APPEAL FROM ORDER No. - 3240 of 2003
Petitioner :- New India Assurance Co Ltd.
Respondent :- Smt. Vibha Shukla & Others

Petitioner Counsel :- Arvind Kumar

Hon'ble Saniav Misra.J.

The case is passed over on the illness slip of Sri Arvind Kumar, learned counsel for the appellant. Order Date :- 10.5.2010 pks