Allahabad High Court
New India Assurance Co Ltd. vs Smt. Vibha Shukla & Others on 10 May, 2010
Author: Saniav Misra
Bench: Saniav Misra
Court No. - 19 Case :- FIRST APPEAL FROM ORDER No. - 3240 of 2003 Petitioner :- New India Assurance Co Ltd. Respondent :- Smt. Vibha Shukla & Others Petitioner Counsel :- Arvind Kumar Hon'ble Saniav Misra.J.
The case is passed over on the illness slip of Sri Arvind Kumar, learned counsel for the appellant. Order Date :- 10.5.2010 pks