Punjab-Haryana High Court
Subhashini Bhutani And Another vs State Of Haryana And Another on 12 February, 2014
Author: Sabina
Bench: Sabina
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
RFA No.295 of 2004
Date of decision:12.02.2014
Subhashini Bhutani and another
......Appellants
Versus
State of Haryana and another
.......Respondents
CORAM: HON'BLE MRS. JUSTICE SABINA
Present: Mr. Sudhir Aggarwal, Advocate for the appellants.
Mr. D.D. Gupta, Addl. A.G. Haryana.
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SABINA, J.
For orders, see RFA No.718 of 2004.
(SABINA) JUDGE February 12, 2014. sandeep sethi Sandeep Sethi 2014.02.26 10:09 I attest to the accuracy and integrity of this document