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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(6) in The Petroleum and Natural Gas Regulatory Board (Authorizing Entities to Lay, Build, Operate or Expand Petroleum and Petroleum Products Pipelines) Regulations, 2010

(6)The Board, after examining the comments and objections, if any, under sub-regulation (5) may either consider or reject the case for grant of authorization for the petroleum and petroleum products pipeline.