Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 214] [Entire Act] Union of India - Subsection Section 214(2) in Rules of Procedure and Conduct of Business in Lok Sabha (2)Amendments may be moved for the reduction of the whole grant or for the reduction or omission of the items whereof the grant is composed.
