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[Cites 0, Cited by 0] [Section 987] [Entire Act]

Bengal Presidency - Subsection

Section 987(q) in Police Regulations, Bengal , 1943

(q)Vouchers for arms or other ordnance stores sent for repair and return shall be marked with the word "deposit" in red ink in a conspicuous place. Those for stores finally returned shall be marked in red ink "finally returned to ordnance stores".