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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of Sikkim - Subsection

Section 6(3)(d) in Sikkim Industries Licensing Act, 1982

(d)if the licence was obtained by the suppression of material information or on the basis of wrong information provided by the holder of licence or any other person on his behalf at the time of applying for licence; or