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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Tamilnadu - Subsection

Section 53(6) in The Anna University of Technology, Madurai Act, 2010

(6)All colleges within the University area which immediately before the appointed day, continue to be recognised by the Anna University of Technology, Trichirappalli or the Anna University of Technology, Tirunelveli providing courses of study for admission to the examinations of the .Anna University of Technology, Trichirappalli or the Anna University of Technology, Tirunelveli, for degrees and diplomas, shall be deemed to be colleges approved by the Anna University of Technology, Madurai under this Act, and the provisions of this Act shall, as far as may, apply accordingly.