Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 146] [Entire Act]

Union of India - Subsection

Section 146(1) in Bharatiya Sakshya Adhiniyam, 2023

(1)Any question suggesting the answer which the person putting it wishes or expects to receive, is called a leading question.