(31)"person" includes-(i)an individual;(ii)a firm whether registered or not;(iii)a Hindu undivided family;(iv)a co-operative society;(v)an association of persons whether registered under the Societies Registration Act, 1860(21 of 1860) or not;(vi)any corporation, company or a body of individuals whether incorporated or not;(vii)any artificial juridical person, not falling within any of the preceding sub-clauses;
