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Calcutta High Court

Messrs Madhav Mukund Finance Pvt. Ltd vs Messrs Exterior Interior Limited on 20 November, 2019

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

                                     ORDER SHEET


                                     CS 88 of 2015
                          IN THE HIGH COURT AT CALCUTTA
                           Ordinary Original Civil Jurisdiction
                                    ORIGINAL SIDE


                   MESSRS MADHAV MUKUND FINANCE PVT. LTD.

                                          Versus

                       MESSRS EXTERIOR INTERIOR LIMITED



     BEFORE:
     The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date : 20th November, 2019.

Mr. Jayanta Sengupta, Adv.

Mr. Avijit Sarkar, Adv.

... for Plaintiff The Court : It is submitted on behalf of the plaintiff that the plaintiff's sole witness has undergone angiography. The witness resides at Surat and as such he is unable to attend Court today. It is further submitted that sufficient time may be given so that the witness can come on the next date and depose.

Let this matter appear on 3rd January, 2020.

(ARINDAM MUKHERJEE, J.) SN.

AR(CR)