Calcutta High Court
Messrs Madhav Mukund Finance Pvt. Ltd vs Messrs Exterior Interior Limited on 20 November, 2019
Author: Arindam Mukherjee
Bench: Arindam Mukherjee
ORDER SHEET
CS 88 of 2015
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
MESSRS MADHAV MUKUND FINANCE PVT. LTD.
Versus
MESSRS EXTERIOR INTERIOR LIMITED
BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date : 20th November, 2019.
Mr. Jayanta Sengupta, Adv.
Mr. Avijit Sarkar, Adv.
... for Plaintiff The Court : It is submitted on behalf of the plaintiff that the plaintiff's sole witness has undergone angiography. The witness resides at Surat and as such he is unable to attend Court today. It is further submitted that sufficient time may be given so that the witness can come on the next date and depose.
Let this matter appear on 3rd January, 2020.
(ARINDAM MUKHERJEE, J.) SN.
AR(CR)