Section 6 in Securities And Exchange Board Of India (Buy Back Of Securities) Regulations, 1998
6. Buy-back from existing [security holders].- [Inserted by S.O. 1181(E), dated 28.11.2001]
A company may buy-back its [shares or other specified securities] [Inserted by S.O. 1181(E), dated 18.11.2001] from its existing security holder on an proportionate basis in accordance with the provisions of this Chapter.
