Supreme Court - Daily Orders
Maj. Pankaj Rai vs Secretary Competition Commission Of ... on 26 August, 2022
Bench: D.Y. Chandrachud, A.S. Bopanna
ITEM NO.7 COURT NO.2 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No. 1304/2022
(Arising out of impugned final judgment and order dated 06-04-2022
in D No. No. 8640/2022 passed by the Supreme Court Of India)
MAJ. PANKAJ RAI Petitioner(s)
VERSUS
SECRETARY COMPETITION COMMISSION OF INDIA Respondent(s)
(FOR ADMISSION and IA No.57188/2022-APPEAL AGAINST REGISTRARS ORDER
XV RULE 5)
Date : 26-08-2022 This application was called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE J.B. PARDIWALA
For Petitioner(s)
Petitioner-in-person
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
1 We have heard Mr Pankaj Rai, who appeared in person, on the video conferencing platform.
2 After the Miscellaneous Application has been heard, Mr Rai seeks the permission of the Court to withdraw the Miscellaneous Application.
3 The Miscellaneous Application is dismissed as withdrawn.
Signature Not Verified Digitally signed by Sanjay Kumar Date: 2022.08.27 12:58:27 IST Reason: (SANJAY KUMAR-I) (SAROJ KUMARI GAUR)
DEPUTY REGISTRAR COURT MASTER