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Supreme Court - Daily Orders

Maj. Pankaj Rai vs Secretary Competition Commission Of ... on 26 August, 2022

Bench: D.Y. Chandrachud, A.S. Bopanna

     ITEM NO.7                                    COURT NO.2                       SECTION XVII

                                     S U P R E M E C O U R T O F              I N D I A
                                             RECORD OF PROCEEDINGS

                                    Miscellaneous Application No. 1304/2022

     (Arising out of impugned final judgment and order dated 06-04-2022
     in D No. No. 8640/2022 passed by the Supreme Court Of India)

     MAJ. PANKAJ RAI                                                                 Petitioner(s)

                                                           VERSUS

     SECRETARY COMPETITION COMMISSION OF INDIA                                       Respondent(s)

     (FOR ADMISSION and IA No.57188/2022-APPEAL AGAINST REGISTRARS ORDER
     XV RULE 5)

     Date : 26-08-2022 This application was called on for hearing today.

     CORAM :
                              HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
                              HON'BLE MR. JUSTICE A.S. BOPANNA
                              HON'BLE MR. JUSTICE J.B. PARDIWALA

     For Petitioner(s)
                                             Petitioner-in-person

     For Respondent(s)


                           UPON hearing the counsel the Court made the following
                                                  O R D E R

1 We have heard Mr Pankaj Rai, who appeared in person, on the video conferencing platform.

2 After the Miscellaneous Application has been heard, Mr Rai seeks the permission of the Court to withdraw the Miscellaneous Application.

3 The Miscellaneous Application is dismissed as withdrawn.

Signature Not Verified Digitally signed by Sanjay Kumar Date: 2022.08.27 12:58:27 IST Reason:
                            (SANJAY KUMAR-I)                               (SAROJ KUMARI GAUR)
                            DEPUTY REGISTRAR                                   COURT MASTER