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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 7(2)(i) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018

(i)the accounts and the disclosures made are in accordance with the provisions of schedule III of the Companies Act, 2013;