Section 3(2)(k) in The Goa, Daman & Diu Land Revenue Inspectors (Duties and Functions) Rules, 1969

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

(k)check whether the conditions attached to grants of lands on impartible or inalienable tenure are properly observed by the grantees;

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