Section 2 in Andhra Pradesh Panchayat Raj Employees Transfers (Regulation of Transfer) Rules, 2000
2.
There shall be a State Level committee for counselling headed by the Minister (PR & RD) with the Commissioner of Panchayat Raj and Rural Employment as Member and the Secretary to Government (Panchayat Raj), as Member-Convenor for the following posts: -(1)Chief Executive Officer. Zilla Parishad.(2)Deputy Chief Executive Officer, Zilla Parishad.(3)District Panchayat Officer.(4)Chief Accounts Officer.(5)Accounts Officer, Zilla Parishad.
