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State of Madhya Pradesh - Section

Section 222 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

222.

The meeting of the Committee of Courses of scrutinizing and recommending books shall be invited by the Secretary and the date, time and place shall be kept secret by all persons concerned. The meeting of the Committee shall go on continuously without adjournment or interval and shall be in session until the final decision about recommendation is taken.