Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 116 in The Drugs and Cosmetics Rules, 1945 116. to 118. [* * *] [Rules 116 to 118 omitted by G.S.R. 663(E), dated 3.7.1992 (w.e.f. 3.7.1992).]
