Section 4(9)(d) in The Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Rules, 2004

[Cites 0, Cited by 0] [Section 4(9)] [Section 4] [Entire Act]

(d)tobacco products are not displayed in a manner that enables easy access of tobacco products to persons below the age of eighteen years.

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