Kerala High Court
Rajeesh E vs M/S Cholamandalam Investment And ... on 6 October, 2025
Author: N.Nagaresh
Bench: N.Nagaresh
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
MONDAY, THE 6TH DAY OF OCTOBER 2025 / 14TH ASWINA, 1947
WP(C) NO. 26968 OF 2025
PETITIONER(S):
1 RAJEESH E
AGED 38 YEARS
S/O KOYAMU, KOYAPARAMBU HOUSE, NALLALAM, KOZHIKODE -
LANDMARK: KOYAPARAMBU TEMPLE., PIN - 673027
2 JISHIL E
AGED 28 YEARS
S/O KOYAMAMU, MANNARCHALIL HOUSE, NALLALAM, KOZHIKODE -
LANDMARK: CEMENT LAND., PIN - 673027
BY ADVS.
SMT.O.A.NURIYA
SHRI.RAFEEK. V.K.
SRI.SHAHIM BIN AZIZ
SHRI.MOHAMMED SHAFI.K
SMT.NISHNA P.T.
SMT.LYDIA ELIZABETH KOVOOR
SMT.ANNLIYA FLEMIN
SMT.MUFEEDHA P.
SHRI.ABDUL RAHOOF P.M.
SMT.SAUMYA MEREENA JACOB
RESPONDENT(S):
M/S CHOLAMANDALAM INVESTMENT AND FINANCE CO. LTD.
DARE HOUSE, NO.2, NSC BOSE ROAD, PARRYS,
CHENNAI BRANCH OFFICE: 1ST FLOOR, AARPEES ARCADE,
YMCA CROSS ROAD, KOZHIKODE-
REPRESENTED BY POWER OF ATTORNEY HOLDER
MS. SREENA P.B., JUNIOR EXECUTIVE LEGAL,
M/S CHOLAMANDALAM INVESTMENT AND FINANCE CO. LTD.,
1ST FLOOR, AARPEES ARCADE, YMCA CROSS ROAD,
KOZHIKODE-, PIN - 673006
WP(C) NO. 26968 OF 2025 -2-
2025:KER:73561
BY ADV
SRI.BINOY VASUDEVAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 06.10.2025, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) NO. 26968 OF 2025 -3-
2025:KER:73561
JUDGMENT
Dated this the 6th day of October, 2025 Counsel on either side submit that the issue involved in the writ petition stands settled between the petitioners and the respondent through mediation.
In view of the said submission, the writ petition is disposed of recording the Memorandum of Agreement dated 12.08.2025 signed by the petitioners and the respondent. The Memorandum of Agreement shall form part of this judgment.
Sd/-
N.NAGARESH JUDGE vv WP(C) NO. 26968 OF 2025 -4- 2025:KER:73561 APPENDIX OF WP(C) 26968/2025 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF THE LOAN ACCOUNT STATEMENT FROM 05.12.2023 TO 15.07.2025 EXHIBIT P2 A TRUE COPY OF THE VEHICLE REGISTRATION CERTIFICATE EXHIBIT P3 A TRUE COPY OF THE POSSESSION NOTICE ISSUED BY THE ADVOCATE COMMISSIONER ON 11.07.2025