Central Administrative Tribunal - Mumbai
Mukesh Chand Meena And Others vs Iaf on 28 July, 2023
Central Administrative Tribunal, Mumbai Bench, Mambal. O.ASTS 7/2024 Coram: Justice MUG. Sewlikar, Member (Judicial) Dr. Bhagwan Sahai, Member (Administrative). i, Mukesh Chand Meena, Residing at, 201, Pranav Apartments, Mashal Chowk, Nani Daman-396 210. Email [D: mukeshmeenal 97 @yahoo.com Contact No.: 9004848867, ts Vasant Kumar B, Gameti, Residing at, Tatrakhak Vihar, 'A' Wine, Plat No, 5 Dalwada, Nani Daman ~ 396 210. Email ID: [email protected] Contact Now: G43 G32 1287 tid Jahan Singh, Residing at B-4, Flat No 302, Sal Niwas, Mashal Chawk, Nari Daman ~ 396 210. Email [Dv jahan singh33@email cam Contact No.: 95 0902712. wg, Rajanish Ranjan, Residing at, . Tirupati Apartment, 'F Wing, lat No.105, Rhariwad, Nant Daman --396 210, Email ID: ranjanrajanish [email protected] Contact Na.r 9898290227, S. Shiv Shankar Singh, Residing at, Sanskriti A Apartment, 'G' Wing, % be © a "i fy3 ~~ &3 on to coo Flat No.3, Delwada, Nani Daman -- 396 210. Email ID: [email protected] Contact No.: 7641 895588, All the applicants were initially appointed on the posts of Fireman Grade-Il in the Indian Coast Guade Air Station Daman and presently they are working on the posts of Leading Hand Fireman under Respondent No.§ except the Applicant No.2 who is working on the post of MTD Grade-Il under Respondent No.5. . Applicants. ( By Advocate Shri Anurag Saxena ). bs waa! un Versus The Union of India, through' the Secretary to Govt. Of India, Ministry of Defence, South Block, New Delhi -- 110 001, Deputy Secretary to the Govt. Of India, Department of Pension and Pensioners' Welfare, Lok Nayak Bhawan, Khan Market, New Deihi -- 110 003. The Director General, Coast Guard Headquarters, National Stadium Complex, New Delhi~ 110 001. Commander, Coast Guard Region (West ), 118, Golfa Devi Temple Road, Prabhadevi PO, Koliwada, Worl Mumbai -- 400 030. 3 The Commanding Officer, Coast Guard Air Station Daman, Nard Daman, Daman ~ 396 210. .. Respondents. { By Advocate Ms.Naveena Kunnai ). wie OALT37/2021 Ld Order (Oral) Per: Justice M.G. Sewlikar, Member (J)
Learmed counse! | fora app! licant submits that the applicant has $i | verre 3s ercised his option in terms M dated 03.03.2023 a mg se Hes anes be In view of this, we deem it appropriate to dispose ar this application with a direction to the respondents to take devision on the option expeditiously in terms of OM dated 03.03.2023,
3. ©.A, stands dissed of. All MAs also stand disposed (Dr Bhagtvan Sahat) - (Justice/MiG. Sewlikar) Member (4) Member (J).