Calcutta High Court (Appellete Side)
Sri Hari Prasaad Beriwal vs Sri Arindrajit Saha And Others on 3 March, 2017
1 03.03.2017
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Item No. 42C.O. 1304 of 2015 Re: C.P.A.N. 134 of 2017 Sri Hari Prasaad Beriwal Vs. Sri Arindrajit Saha and others.
Mr. Tanoy Chakraborty.
... for the petitioner.
Mr. Suvanil Chakraborty.
... for the alleged contemnors.
Let affidavit-in-opposition to the contempt application be filed within two weeks from date; reply thereto, if any, shall be filed within a week thereafter and the matter shall appear in the supplementary list three weeks hence.
ab (Harish Tandon, J.)