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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Manipur - Subsection

Section 9(3) in The Manipur University Act, 1980

(3)There shall be a Vice-Chancellor, appointed in the manner provided for in Section 11, who shall be the principal executive and academic officer of the University and ex-officio Chairman of the Syndicate, Academic Council and Finance Committee and he shall, in the absence of the Chancellor preside at any Convocation for conferring degrees and also at any meeting of the Senate.