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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Chattisgarh - Subsection

Section 25(3) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(3)Inmates of the institutions shall be classified and separated in accordance with their degree of offence and their age as follows. -Age group of 12 yearsAge group of 12 to 16 yearsAge group of 16 to 18 years