Section 2(3)(a) in The Geographical Indications Of Goods (Registration And Protection) Act, 1999

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Union of India - Subsection

Section 2(3)(a) in The Geographical Indications Of Goods (Registration And Protection) Act, 1999

(a)to the use of a geographical indication shall be construed as a reference to the use of a printed or other visual representation of the geographical indication;

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Union of India - Subsection

Section 2(3)(a) in The Geographical Indications Of Goods (Registration And Protection) Act, 1999