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[Cites 0, Cited by 0] [Section 6(13)] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(13)(a) in Gujarat Electricity Regulatory Commission (Establishment of Forum for Redressal of Grievances of the Consumers) Regulations, 2004

(a)where the land is held on settlement for a period not exceeding thirty years and pays the full assessment to Government - a sum equal to twenty times the survey assessment;