Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 7]

Allahabad High Court

C/M Anjuman Farogh-E-Islam Madarsa ... vs State Of U.P. & Others on 22 July, 2010

Author: Ra°Es Kumar

Bench: Ra°Es Kumar

Court No. - 37
Case :- WRIT - C No. - 62144 of 2007

Petitioner :- C/M Anjuman Farogh-E-Islam Madarsa Farroqiya
Respondent :- State Of U.P. & Others

Petitioner Counsel :- Suresh Chandra Dwivedi

Respondent Counsel :- C.S.C.,Iqbal Ahmad

Hon'ble Ra°es Kumar,J.

List again showing the names of Sri M.A. Qadir, learned Senior Advocate and Sri Iqbal Ahmad Siddiqui as counsel for the respondents. Order Date :- 22.7.2010 R./