Allahabad High Court
C/M Anjuman Farogh-E-Islam Madarsa ... vs State Of U.P. & Others on 22 July, 2010
Author: Ra°Es Kumar
Bench: Ra°Es Kumar
Court No. - 37 Case :- WRIT - C No. - 62144 of 2007 Petitioner :- C/M Anjuman Farogh-E-Islam Madarsa Farroqiya Respondent :- State Of U.P. & Others Petitioner Counsel :- Suresh Chandra Dwivedi Respondent Counsel :- C.S.C.,Iqbal Ahmad Hon'ble Ra°es Kumar,J.
List again showing the names of Sri M.A. Qadir, learned Senior Advocate and Sri Iqbal Ahmad Siddiqui as counsel for the respondents. Order Date :- 22.7.2010 R./