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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 50(1) in Jammu and Kashmir Protection of Children from Sexual Violence Act, 2018

(1)The Jammu and Kashmir Protection of Children from Sexual Violence Ordinance, 2018 (Ordinance No. II of 2018) is hereby repealed.