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[Cites 0, Cited by 0] [Section 59(9)] [Section 59] [Entire Act]

State of West Bengal - Subsection

Section 59(9)(b) in The Calcutta University Act, 1979.

(b)all colleges and institutions affiliated to or recognised by the former University and continuing as such immediately before the appointed day shall be deemed to be affiliated to, or recognised by, the University;