Supreme Court - Daily Orders
Dr. Sameer Kaul vs Union Of India on 1 October, 2019
Bench: N.V. Ramana, R. Subhash Reddy, B.R. Gavai
IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
WRIT PETITION (C)No.1188 OF 2019
DR. SAMEER KAUL & ANR. … PETITIONERS
Versus
UNION OF INDIA & ORS. … RESPONDENTS
O R D E R
Learned counsel for the petitioner is permitted to
withdraw the writ petition with liberty to approach the High Court
to avail appropriate legal remedy.
The writ petition is accordingly dismissed as withdrawn
with liberty as aforementioned.
.........................J.
(N.V.RAMANA)
........................J.
(R. SUBHASH REDDY)
........................J.
(B.R. GAVAI)
NEW DELHI;
OCTOBER 01, 2019.
Signature Not Verified
Digitally signed by
SATISH KUMAR YADAV
Date: 2019.10.04
17:15:44 IST
Reason:
ITEM NO.10 COURT NO.3 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).1188/2019
DR. SAMEER KAUL & ANR. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date : 01-10-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE R. SUBHASH REDDY
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Mr. Ehsan Javaid, Adv.
Mr. Satya Mitra, AOR
For Respondent(s) Mr. K.K.Venugopal, AG
Mr. Tushar Mehta, SG
Mr. Ankur Talwar, Adv.
Mr. Rajat Nair, Adv.
Mr. Kanu Agrawal, Adv.
Mr. Rajeev Ranjan, Adv.
Mr. B.V.B. Das, AOR
Mr. Tushar Mehta, SG
Ms. Shashi Juneja, Adv.
Mr. Satyajeet Kumar, Adv.
Mr. Debasis Misra, AOR
Mr. Bimal Roy Jad, AOR
UPON hearing the counsel the Court made the following
O R D E R
The writ petition is dismissed as withdrawn with liberty in terms of the signed order.
(SATISH KUMAR YADAV) (RAJ RANI NEGI) AR-CUM-PS ASSISTANT REGISTRAR (Signed order is placed on the file)